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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(b) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(b)Every common cadre Employee of the service subject to the provisions of the rules and regulations shall work under the administrative control of the Managing Director of the sugar Mill concerned and perform such duties and exercise such powers as may be enjoined upon or conferred on him under the provisions of the Act, Rules and the bye-laws of the sugar Mills.