Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(4) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(4)Final Year Examination. - (a) The final year D.H.M.S. examination shall consist of the following subjects:-
(i)Practice of medicine.
(ii)Surgery including Ent & Aphthalmology.
(iii)Gynaecology and Midwifery.
(iv)Materia Medica including Repretorization.
(v)Chronic disease case taking. Philosophy & organa.
(b)The examination in Practice in Medicine shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(c)The examination in Surgery shall consist of:-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(d)The examination in Gynaecology & abstrictics shall consist of-
(i)Two theoretical examination of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(e)The examination in Materia Medica shall consist of-
(i)Two theoretical examination of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(f)The examination in chornic disease case taking shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)An Oral & Practical Examination of 100 marks each.
Note. - (B) Each of the clinical subjects of Medicine, Surgery, Midwifery & Gynaecology shall have a second paper dealing with Homoeopathic therapeutics of relative conditions the same pattern shall be followed while conducting Oral and Practical examination in these subjects.