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State of Rajasthan - Section

Section 7 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

7. Contents of conditions of success in examination and condition for admission to subsequent examination.

- The Rajasthan Homoeopathic Medicine Board, Jaipur shall hold examination in four parts First Professional examination at the end of First year. Second professional examination at the end of second year. Third professional examination at the end of Third Year & Final Examination at the end of 4th year.Note. - Diploma of Homoeopathic Medicine & Surgery (DHMS) shall be confined on such students who successfully complete the Diploma Course of 4 years and a further internship for six months. No student shall be admitted to the internship course unless he/she has passed the Final Examination of DHMS course.
(1)First Professional Examination. - (a) The First Professional Examination shall consist of the following subjects:-
(i)Anatomy
(ii)Physiology including Biochemistry
(iii)Pharmacy
(iv)Materia Medica
(v)Organa of Medicine
(b)The examination shall be In written, oral and practical
(c)The examination in Anatomy shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(d)The examination in Physiology shall consist of:-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(e)The examination in Pharmacy shall consist of-
(i)One theoretical paper of three hours of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(f)The examination in Materia Medica shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral Examination of 100 marks.
(g)The examination in Organic of Medicine shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)One Oral Examination of 100 marks.
(2)Second Professional Examination. - (a) The second professional examination shall consist of:-
(i)Anatomy
(ii)Physiology
(iii)Pharmacy
(iv)Materia Medica
(v)Organa of Medicine
(b)The examination shall be in written, oral and practical.
(c)The examination in Anatomy shall consist of
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(d)The examination in Physiology shall consist of:-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(e)The examination in Pharmacy shall consist of-
(i)One theoretical paper of three hours of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(f)The examination in Materia Medica shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral Examination of 100 marks.
(g)The examination in Organa of Medicine shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)One Oral Examination of 100 marks
(3)Third Professional Examination. -(a) The 3rd professional examination shall consist of-
(i)Pathology including Bacteriology, parasitology and Microbiology.
(ii)Social and Preventive Medicines and Family Planning.
(iii)Medical Jurisprudence and Toxicology.
(iv)Materia Medica.
(v)Homoeopathic Philosophy.
(b)The examination in Pathology shall consist of-
(i)One theoretical paper of 100 marks
(ii)An oral examination & Practical Examination of 150 marks each.
(c)The examination in Social and Preventive Medicine and Family Planning shall consist of:-
(i)One theoretical paper of 100 marks
(ii)An oral Examination of 100 marks.
(d)The examination in Medical Jurisprudence and Toxicology shall consist of-
(i)One theoretical paper of 100 marks
(ii)An oral Examination of 100 marks.
(e)The examination in Materia Medica shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(f)The examination in Homoeopathic Philosophy shall consist of-
(i)One Theoretical paper of 100 marks.
(4)Final Year Examination. - (a) The final year D.H.M.S. examination shall consist of the following subjects:-
(i)Practice of medicine.
(ii)Surgery including Ent & Aphthalmology.
(iii)Gynaecology and Midwifery.
(iv)Materia Medica including Repretorization.
(v)Chronic disease case taking. Philosophy & organa.
(b)The examination in Practice in Medicine shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(c)The examination in Surgery shall consist of:-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(d)The examination in Gynaecology & abstrictics shall consist of-
(i)Two theoretical examination of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(e)The examination in Materia Medica shall consist of-
(i)Two theoretical examination of three hours each of 100 marks
(ii)An Oral and Practical Examination of 50 marks each.
(f)The examination in chornic disease case taking shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)An Oral & Practical Examination of 100 marks each.
Note. - (B) Each of the clinical subjects of Medicine, Surgery, Midwifery & Gynaecology shall have a second paper dealing with Homoeopathic therapeutics of relative conditions the same pattern shall be followed while conducting Oral and Practical examination in these subjects.
(5)The examination shall Ordinarily be held in the month of April each year.
(6)Students who obtain 40% marks in each subject, separately in theory & practical shall be declared to have passed. Distinction shall be awarded to those students who obtain 75% or more marks in the Final Examination.
(7)The Head of the Institution of the affiliated College shall send to the Registrar of the Board of Homoeopathic Medicine Rajasthan by January 31st, every year a list of candidates, who may be admitted to the examination certifying that they have attended the regular course of study and completed attendance at least 75% of the lectures & Practical during every year study.
(a)The Board shall hold every year supplementary examinations ordinarily in the month of July (following the annual examinations of April) and candidates, who are successful as its annual examinations, but fulfil the following conditions will be entitled to appear at them:-
(i)They secure at least 25% marks (in aggregate of both Theory and Practical) in the subjects or subject in which they fail at the annual examinations.
(ii)They must appear in all the subjects and must not have failed in all the subjects.
(b)If a candidate fails in the supplementary examination he shall be allowed two more chances at the succeeding annual supplementary examination.
(c)A candidate who fails to get through to all the subjects even after giving three chances shall have to take the full examination.
(d)A candidate, who passed the supplementary examination, shall simply be declared to have passed the examination and shall not be entitled to any division, position distinction or other award.
(e)The advantage of grace marks shall not be given to candidates for being declared entitled for the supplementary examination.
(f)The advantage of grace marks shall not be given to candidates taking a supplementary examination.
(g)The benefit of supplementary examination can be availed of only in the next three supplementary examinations, one subject supplementary student will be eligible to attend the next higher class and such a student will be eligible to appear in the subject in the Annual examination and will also be eligible to appear in the next higher class examination, if there is any. But the next higher class examination result if any will be declared only in case the candidate passes the supplementary examination. If he fails to the supplementary examination, he will have to appear in the subject in the lower class examination.
Note. - If any candidate fails to appear in the first professional part I, first professional part II and second professional or final diploma examination, he will be treated to have failed in that examination.