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[Cites 0, Cited by 0] [Section 148(28)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(28)(ii) in Bihar Education Code, 1961

(ii)Bhumij. - If he is resident in any of the districts of Santal Parganas, Hazaribagh, Ranchi, Dhanbad, Singhbhum districts.