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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(28) in Bihar Education Code, 1961

(28)Savar.
(ii)Bhumij. - If he is resident in any of the districts of Santal Parganas, Hazaribagh, Ranchi, Dhanbad, Singhbhum districts.
(iii)The following are the lists of Scheduled Castes as notified under Constitution (Scheduled Castes) Order, 1950, viz. - Scheduled Castes-