Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Himachal Pradesh - Subsection Section 55(1)(b) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (b)providing for all matters which by this Act or the Statutes are to be provided for by the Regulations; and