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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in Bihar Regional Development Authority Act, 1974

(1);fn ;kstuk ds izorZu esa vkus ds ckn fdlh le; jkT; ljdkj ;k izkf/kdkj dh jk; esa ;kstuk dk mikUrj.k vko';d gks rks jkT;&ljdkj izkf/kdkj dh jk; ls ;kstuk dk mikUrj.k dj ldsxh] ysfdu ,slk djus esa bl v/;k; ds iwoZxkeh micU/k] tgka rd os ykxw fd, tk ldrs gksa ogka rd] ;kstuk ds mikUrj.k ij mlh rjg ykxw gksaxs ftl rjg ;kstuk dh rS;kjh] izdk'ku vkSj vuqeksnu ds lEcU/k esa ykxw gksrs gSA