Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 24 in Bihar Regional Development Authority Act, 1974 24. (Yojna kaa upaantraan yaa punervilokn) ;kstuk dk mikUrj.k dk iqufoZyksdu. (1);fn ;kstuk ds izorZu esa vkus ds ckn fdlh le; jkT; ljdkj ;k izkf/kdkj dh jk; esa ;kstuk dk mikUrj.k vko';d gks rks jkT;&ljdkj izkf/kdkj dh jk; ls ;kstuk dk mikUrj.k dj ldsxh] ysfdu ,slk djus esa bl v/;k; ds iwoZxkeh micU/k] tgka rd os ykxw fd, tk ldrs gksa ogka rd] ;kstuk ds mikUrj.k ij mlh rjg ykxw gksaxs ftl rjg ;kstuk dh rS;kjh] izdk'ku vkSj vuqeksnu ds lEcU/k esa ykxw gksrs gSA(2)vf/kd ls vf/kd ikap o"kksZa ds vUrjky ij ;kstuk dk iw.kZr% iqufoZykstu vkSj egRoiw.kZ uhfr fo"k;d ckrksa dk okf"kZd iqufoZyksdu fd;k tk;xkA
