Section 1(3) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000
(3)In pursuance of section 3 of the Rajasthan Provisional Collection of Taxes Act, 1958 (Act No. 23 of 1958), it is hereby declared that it is expedient in public interest that this Act shall have immediate effect under the said Act.
