Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tripura - Subsection Section 1(3) in The Tripura Agricultural Debtors Relief Act, 1975 (3)It shall be deemed to have come into force on and from the seventeenth day of September, 1975.
