Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Bihar - Subsection Section 56(b) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (b)Fee payable for every document or entry other than the first included in the same application and connected with the same subject-re. 0-8-0.
