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State of Bihar - Section

Section 56 in Bye-Laws for the State Board of Digamber Jain Religious Trusts

56.

Application for copies of or records appertaining to any year previous to the current year shall, in addition to the copying charges, to be accompanied by searching fee according to the following scale:-
(a)Fee payable for the first document or entry applied for if only one document or entry is applied for, then for that document or entry- Re.1.
(b)Fee payable for every document or entry other than the first included in the same application and connected with the same subject-re. 0-8-0.
Note.-Only one searching fee of one rupee need be paid for all papers filed together and forming single record.
(c)When the party does not know to which of the two or more years the document or entry belongs, the fee for searching the records of every year other than the first shall be-Re. 0-8-0.