Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(iii) in Uttar Pradesh State Universities Act, 1973

(iii)[clause (g) or clause (h)] [Substituted by Section 6 of Uttar Pradesh Act No. 14 of 1995 (w.e.f. 25.2.1995).] of sub-section (1) shall be two years.]