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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(b) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(b)This Regulation shall apply to all wind and solar generators connected to the state grid, including those connected via pooling stations, and selling power within or outside the State.