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[Cites 0, Cited by 0] [Section 114(3)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(3)(f) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(f)When faced with emergency conditions that threaten the stability of the distribution system or when directed to do so by the State Load Despatch Centre to prevent grid failure: