Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(2) in Punjab Urban Planning and Development Authority Building Rules, 2013 (2)Notwithstanding the provisions of sub rule (1), the clear width of the courtyard shall not be less than one-fourth of the mean height of the abutting building.
