Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 20 in Punjab Urban Planning and Development Authority Building Rules, 2013

20. Minimum Area of Courtyard.

(1)The minimum area of every closed courtyard of a residential building upon which habitable rooms abut shall not be less than nine square metres and the minimum width of every such courtyard in any direction shall not be less than 2.5 metres.
(2)Notwithstanding the provisions of sub rule (1), the clear width of the courtyard shall not be less than one-fourth of the mean height of the abutting building.