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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(a)As per clause 11.51 of these Regulations, if it is established in the Distribution Licensee's enquiry that the loss of meter was due to a deliberate act of the consumer and/or with his connivance