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[Cites 0, Cited by 0] [Section 2(64)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(64)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)the road shall not terminate in a dead end, except in the case of residential building up to a height of 30 meter;