Section 67 in The Tripura Co-operative Societies Rules, 1976
67. Accounts and books to be kept.
- Every society shall keep the following accounts and books-(1)a Register of Members including persons nominated under Section 40 in Form 'L'.(2)a Register of Shares;(3)a Register of Debentures and Bonds (where capital is raised by debentures and bonds);(4)Minute Book recording proceedings of general meetings;(5)Minute Book recording proceedings of committee meetings;(6)Cash Book;(7)General Ledger and Personal Ledger;(8)Stock Register;(9)Property Register;(10)Register of audit objections and their rectifications;(11)such other accounts and books, as from time to time, be specified by the Registrar by special or general order for any society or class of societies.
