Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Tripura - Subsection Section 67(11) in The Tripura Co-operative Societies Rules, 1976 (11)such other accounts and books, as from time to time, be specified by the Registrar by special or general order for any society or class of societies.
