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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The Coordinator shall ensure that the used as well as unused test material is properly accounted for and is sealed in packets that are signed by all the designated officials and the packets are handed over to the Control Room Incharge.