Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 19 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

19. Appointment of the Coordinator.

- (I) The Coordinator shall be nominated by the Chief Superintendent/ Chief Coordinator who may be a member of the teaching or non-teaching faculty but not less than a Gazetted Officer necessarily working on substantive basis in the institution housing the Centre.
(II)The Coordinator shall remain in close contact with the Controller of Examinations of the BOPEE and attend meetings as and when convened and shall oversee arrangements in his/her centre.
(III)The Coordinator shall remain available in his/her Centre when the Tests material reaches in his/her centre and shall stay back till the conclusion of the Tests.
(IV)The Coordinator shall ensure that the used as well as unused test material is properly accounted for and is sealed in packets that are signed by all the designated officials and the packets are handed over to the Control Room Incharge.
(V)The Coordinator shall get the certificates appended with these regulations signed by the concerned officials, Chief Superintendent/Chief Coordinator/Superintendents, Deputy Superintendents and invigilators and then sign himself/herself, wherever required and then handover these certificates to the Control Room Incharge.