Section 12(1)(I) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(I) in The U.P. (Regulation Of Building Operations) Rules, 1985

(I)Site Plan :- This shall be drawn on a scale of not less than 1:200 for areas upto 0.25 hectare, not less than 1:500 for areas above 3:25 hectare and upto 5 hectare, not less than 1.1000 for areas above 1 hectare and shall show :-

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 12(1)(I) in The U.P. (Regulation Of Building Operations) Rules, 1985