Himachal Pradesh High Court
Rup Lal vs . Savitri Devi & Ors. on 3 November, 2022
Bench: Sabina, Sushil Kukreja
.
Rup Lal vs. Savitri Devi & Ors.
FAO(FC) No.32 of 2021 03.11.2022 Present: None for the appellant.
Mr. Sanjay Gandhi, Advocate, for the respondent.
r to None has appeared on behalf of the appellant.
In the interest of justice, list again on 24.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 03/11/2022 20:32:52 :::CIS