Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rup Lal vs . Savitri Devi & Ors. on 3 November, 2022

Bench: Sabina, Sushil Kukreja

.

Rup Lal vs. Savitri Devi & Ors.

FAO(FC) No.32 of 2021 03.11.2022 Present: None for the appellant.

Mr. Sanjay Gandhi, Advocate, for the respondent.

r to None has appeared on behalf of the appellant.

In the interest of justice, list again on 24.11.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 03/11/2022 20:32:52 :::CIS