Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 37A in The Punjab Livestock and Birds Diseases Act, 1948 37A. [ Delegation. [Inserted by Punjab Act 33 of 1961, Section 10.] - The State Government may, by notification, delegate all or any of its powers under this Act to any of its officers.]
