Section 13(2)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985

(b)for additions and alterations in the existing building, the fees shall be chargeable on the added portions only, on the same scale as for new building;

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State of Uttar Pradesh - Subsection

Section 13(2)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985