Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 22 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 22. Powers and Functions of President. - The President shall exercise such powers and discharge such functions as are specified in Schedule-I.
