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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(1)The Government may, with the approval of the Legislative Assembly of the State, from time to time make subventions to the Commissionerate for the purposes of this Act on such terms and conditions as the Government may determine.