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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(a) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(a)Tide deeds or lease deed of the premises or an undertaking by the applicant that the premises of wood based industry are on lease from the land owner.