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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(1)Any person desiring to install or erect or operate a wood based industry shall make an application in Form-I enclosing copies of the following documents:
(a)Tide deeds or lease deed of the premises or an undertaking by the applicant that the premises of wood based industry are on lease from the land owner.
(b)Copy of Factory Licence, if any,
(c)Copy of GST Registration
(d)Copy of Pan Card
(e)Copy of Aadhar Card of applicant
(f)Copy of location sketch of the premises
(g)Statement indicating the sources of supply of round wood, species and quantity