(7)[ After the counting of all ballot papers contained in all the ballot boxes used at a polling station has been completed,-(a)the counting supervisor shall fill in and sign Part II-Result of Counting, in Form 16, which shall also be signed by the returning officer; and(b)the returning officer shall make the entries in a result sheet in Form 20 and announce the particulars.][* * *] [ Explanation omitted by S.O. 518(E), dated 12.10.1964.]
