Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(7)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(7)(b) in Conduct of Elections Rules, 1961

(b)the returning officer shall make the entries in a result sheet in Form 20 and announce the particulars.]