Bombay High Court
M/S. Ruchi Soya Industries Ltd vs State Of Maharashtra And Ors on 27 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-909
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1254 OF 2023
Ana Oils And Fats India Private Limited ....PETITIONER
V/S
State Of Maharashtra Through Department Of....RESPONDENT
Registration And Stamps WITH WRIT PETITION NO. 7508 OF 2022 Shah C. J. World Llp ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Register And Stamps And Ors WITH WRIT PETITION NO. 1252 OF 2023 Shree Sumangal India Pvt Ltd Through Its ....PETITIONER Division Sumangal Polymers V/S State Of Maharashtra Through The Department ....RESPONDENT Of Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 4356 OF 2021 Rihen Harshad Mehta ....PETITIONER V/S Page 1/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: Union Of India ( Through Ministry Of Home ....RESPONDENT Affairs) And Ors WITH WRIT PETITION NO. 13006 OF 2022 R R Innovative Private Limited ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 12770 OF 2022 R Nandlal And Sons ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 10167 OF 2022 C J S Specialty Chemicals Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra Thr The Dept Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 11351 OF 2022 Allana Consumer Products Pvt. Ltd. ....PETITIONER V/S The State Of Maha. Thr. Gp And Ors ....RESPONDENT WITH Page 2/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: WRIT PETITION NO. 7521 OF 2022 C. J. Shah And Co. ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 6977 OF 2022 Jupiter Dyechem Pvt. Ltd ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 6040 OF 2021 Santosh Hanmant Bhosle And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 11419 OF 2022 Allanasons Pvt. Ltd ....PETITIONER V/S The State Of Maha. Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 11041 OF 2022 Sanjay Chemicals India Pvt. Ltd ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of Page 3/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: Registration And Stamps And Ors WITH WRIT PETITION NO. 1925 OF 2022 Ram Ratna Wires Limited ....PETITIONER V/S The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 9621 OF 2021 R. R. Kabel Ltd. ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12581 OF 2022 Nehalkumar Hasmukhrai Gandhi ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 11352 OF 2022 Frigiorifico Allana Private Limited ....PETITIONER V/S The State Of Maha. Thr. Dept. And Ors ....RESPONDENT WITH WRIT PETITION NO. 2091 OF 2022 Balkrishna Industries Ltd. ....PETITIONER V/S ....RESPONDENT Page 4/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 121 OF 2013 M/s. Ruchi Soya Industries Ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 153 OF 2023 Athena Tradewinds Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra Thru The Dept. Of ....RESPONDENT Registration And Stamps , Ministry Of Revenue And Ors WITH WRIT PETITION NO. 152 OF 2023 Paari Chem Resources Llp ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 1251 OF 2023 Sumangal Petrochemicals Pvt Ltd ....PETITIONER V/S State Of Maharashtra Through The Department ....RESPONDENT Of Registration And Stamps, Ministry Of Revenue Page 5/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: WITH WRIT PETITION NO. 1253 OF 2023 Wellknown Polyesters Limited ....PETITIONER V/S State Of Maharashtra Through Department Of....RESPONDENT Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 2580 OF 2023 Dhanuka Agritech Ltd. ....PETITIONER V/S State Of Maharashtra Thr The Dept Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 1250 OF 2023 Sukhesh Marketing Pvt. Ltd. ....PETITIONER V/S State Of Maharashtra Through The Department ....RESPONDENT Of Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 2584 OF 2023 Jabil Circuit Inida Private Limited ....PETITIONER V/S State Of Maha. Thr. Dept. Of Registration And....RESPONDENT Stamps And Ors WITH WRIT PETITION NO. 12696 OF 2022 Page 6/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 ::: Vital Organics ....PETITIONER V/S The State Of Maharashtra The Dep. Of ....RESPONDENT Registration And Stamps And Ors WITH INTERIM APPLICATION NO. 251 OF 2023 In Writ Petition 6040 OF 2021 Jitendra Dagdu Khose And Ors ....PETITIONER V/S Santosh Hanmant Bhosle And Ors ....RESPONDENT PART HEARD CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 27th July, 2023 P.C. :
S. O. to 28/07/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:09:49 :::