Himachal Pradesh High Court
Shashi Devi vs . State Of H.P. & Others on 16 June, 2022
Bench: Sabina, Satyen Vaidya
Shashi Devi vs. State of H.P. & Others .
CWP No. 465 of 2022 16.06.2022 Present: Mr. Vinod K. Sharma, Advocate on behalf of Mr. Rajesh Kumar, Advocate for the petitioner.
Mr. P.K. Bhatti, Additional Advocate General for the respondents.
Learned Additional Advocate General requests for an adjournment to enable him to file compliance report.
List again on 19th October, 2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 16, 2022 (ps/ks) ::: Downloaded on - 16/06/2022 20:06:59 :::CIS