Himachal Pradesh High Court
Shashi Devi vs . State Of H.P. & Ors. on 24 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shashi Devi vs. State of H.P. & ors.
.
CMP No. 465 of 2022 24.03.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Vikas Rathore, Additional Advocate General, for the respondents.
List after two weeks, as prayed for by the learned Additional Advocate General.
( Mohammad Rafiq)
Chief Justice
( Jyotsna Rewal Dua )
March 24, 2022 Judge
(vs/rohit)
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