Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36] [Entire Act] State of Andhra Pradesh - Subsection Section 36(5) in Andhra Pradesh Panchayat Raj Act, 1994 (5)All officers and other employees of the Gram Panchayat shall be subordinate to the Gram Panchayat.
