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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)A member of the board may resign his membership of the board by sending his resignation to the board and such resignation shall be placed before the next meeting of the board by the Chief Executive or the President of the society, where there is no Chief Executive.