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State of Odisha - Section

Section 51 in The Orissa Dangerous Drugs Rules, 1965

51. Repeal and saving.

(1)On and from the date these rules come into force, the Orissa Dangerous Drugs Rules, 1937 and the Orissa Manufactured Drugs Rules, 1937 shall be repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said rules shall so far as it is consistent with these rules, be deemed to have been done or taken under the provisions of these rules.