Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Odisha - Subsection Section 51(1) in The Orissa Dangerous Drugs Rules, 1965 (1)On and from the date these rules come into force, the Orissa Dangerous Drugs Rules, 1937 and the Orissa Manufactured Drugs Rules, 1937 shall be repealed.
