Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(2)(l) in Tamil Nadu Combined Development and Building Rules, 2019 (l)The Registered Architect or Engineer is solely responsible for obtaining the certificate required under this rule from the registered professionals.