Section 8(7)(b) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

(b)Injection of infirm power shall not exceed six months from the date of first synchronization:

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