Section 42D(1) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959
(1)On receipt of the bonds; the Tehsildar shall enter the bonds in a register maintained in Form No. 17-A and deposit them in the doublelock chest of his sub-treasury. He shall return one copy of the list received by him with an acknowledgment of receipt of the bonds.
