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State of Rajasthan - Section

Section 42D in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

42D. Bonds to be entered in register and deposited in double lock.

(1)On receipt of the bonds; the Tehsildar shall enter the bonds in a register maintained in Form No. 17-A and deposit them in the doublelock chest of his sub-treasury. He shall return one copy of the list received by him with an acknowledgment of receipt of the bonds.
(2)The receipt issue and verification of bonds in the sub-treasury shall be made in accordance with the provisions of rules 37 and 38.