Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 33 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 33. Preparation of schemes in culturable commanded area - Every scheme for on-form development in cultural command areas shall be made and executed in accordance with section 51 of the Act.
