Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63B(5)] [Section 63B] [Entire Act] State of West Bengal - Subsection Section 63B(5)(f) in The West Bengal Factories Rules, 1958 (f)intentions to integrate health and safety, in all decisions including purchase of plant equipment, machinery, and material as well as selection and placement of personnel; and