Section 63B(5) in The West Bengal Factories Rules, 1958
(5)In particular, the policy shall specify the following :-(a)arrangements to involve the workers:(b)health and safety performance of individuals and their career advancement;(c)responsibility of the contractors, sub-contractors, suppliers, transporters and other agencies within the factory;(d)inclusion of health and safety performance of the factory in its Annual Report;(e)periodical assessment of the status on health, safety and environment by appropriate methods and techniques, such as safety and its, risk assessment etc. and remedial measures;(f)intentions to integrate health and safety, in all decisions including purchase of plant equipment, machinery, and material as well as selection and placement of personnel; and(g)arrangements for informing, educating and training including retraining the employees at all levels and informing the public, wherever required.