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State of West Bengal - Section

Section 25 in New Town Kolkata Planning Area (Building) Rules, 2014

25. Means of access.

- Means of access shall be in the following manner:
(a)every plot shall abut on a means of access;
(b)entry from plots to the adjacent public open spaces shall not be allowed without specific written permission from the Sanctioning Authority;
(c)building(s) in a plot not abutting on a means of access shall abut on an internal road;
(d)in plots above 10 hectare, organized park(s) provided within the plot, shall abut on an internal road;
(e)the minimum width of internal road for different size of plots shall be as given in Table- VI below:
Minimum width of internal roads with relation to length
Minimum width of internal roads Maximum length of internal roads
  For internal roads closed at one end For internal roads open to street at both end
(a) 4.00 m - 7.00 m. 50.00 m 100.00 m
(b) 7.00 m - 9.00 m. 100.00 m 200.00 m
(c) above 9.00 m. No restriction No restriction