Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(b) in New Town Kolkata Planning Area (Building) Rules, 2014 (b)entry from plots to the adjacent public open spaces shall not be allowed without specific written permission from the Sanctioning Authority;
