Punjab-Haryana High Court
The State Of Haryana And Another vs Vija @ Vijender And Another on 4 March, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
41 RFA No. 1264 of 2013 (O&M)
Date of decision: 04.03.2013
The State of Haryana and another
...Appellants
Versus
Vija @ Vijender and another
...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. Kartar Singh, DAG, Haryana,
for the appellants.
*****
1.Whether reporters of local papers may be allowed
to see the judgment? NO
2.To be referred to the reporters or not? NO
3.Whether the judgment should be reported in the
digest? NO
K. Kannan, J. (Oral)
For detailed order, see RFA No.1224 of 2013 titled The State of Haryana & Anr. v. Rampal & Ors. of even date.
4th March, 2013 (K. KANNAN) sonia g. JUDGE